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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(12) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(12)Details about the facilities available for the accommodations required for the theoretical and practical classes.The prescribed fee of Rupees...........................................................................only is sent herewith by demand draft payable to West Bengal Council of Yoga and Naturopathy.Enclo : As stated in................................................................. sheets.Signature of the Principal orSecretary of the InstitutionPlace:Date :Form-V[See rule 11(1)]Register of Registered Practitioners
SI. No. Registration No. Date of Registration Name Qualifications and dates thereof Class of Registration Class A/ Class B Date & Reasons of removal Date, section ofthe Act under which the name has been removed Remarks
(1) (2) (3) (4) (5) (6) (7) (8)
               
Form - VI[See rule 11(5)]Certificate of RegistrationOffice of fileWest Bengal Council of Yoga and Naturopathy, KolkataCertificate No.________________________________I hereby certify that Doctor__________________________________________________________________________________ has been registered under the West Bengal Yoga and Naturopathic System of Medicine Act, 2010 as Yoga & Naturopathy Practitioner, on____________________________________He has been given Class 'A'/Class 'B' registration under Section 20 of the West Bengal Yoga & Naturopathy Act, 2010.Qualifications : ______________________Address : ______________________________Registrar