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State of West Bengal - Section

Section 21 in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

21. Election of the Council.

- The election of the council shall be held in the manners as specified in the rules regarding election framed under the Paschim Banga Ayurvedic System of Medicine Act, 1961 (West Ben. Act XIII of 1961) issued vide no. MED/3805/IA-76/66 dated Calcutta the 17th June 1966 under the Department of Health, medical branch.Form - IApplication for Class 'A' Registration for an Institutionally qualified Yoga and Naturopathy Practitioner[See Rule 9(1)]
1. Name :
2. Name of father/husband :
3. Permanent address with PIN code :
4. Present address with PIN code :
5. Mobile no. :
6. E-mail address, if any :
7. Date of birth :
8. Details of educational qualification :
Qualifications Name of the Course Year of passing Name of Board/University % of marks obtained Remarks, If any
Madhyamik/ 10th standard          
12th standard          
Degree /Diploma in Yoga and Naturopathy          
Any other qualifications          
9. Details of experience; if any :
Declaration :
I hereby declare that all the above informationare correct to the best of my knowledge and belief. In case any of theinformation is subsequently found to be incorrect, I accept that myapplication will be rejected and that action as warranted under thelaw may be initiated against me.I have enclosed photocopies of documentsin respect of the information given above.
Signature of the PractitionerPlace :Date :Form-IIApplication for Class 'A' Registration for self educated Yoga and Naturopathy Practitioner[See Rule 9(2)]
1. Name :
2. Name of father/husband :
3. Permanent address with PIN code :
4. Present address with PIN code :
5. Mobile no. :
6. E-mail address, if any :
7. Age and Date of birth :
8. Details of educational qualification :
Qualifications Name of the Course Year of passing Name of Board/University % of marks obtained Remarks, If any
Degree          
Any other qualifications including Sports/Yoga          
9. Details of Professional experience :
10. Total experience of Practice in Yoga and Naturopathy :
11. Whether practicing in private capacity :
12. If yes, status of premises (rented/own) :
13. Whether employed in a Hospital or Clinic or Institution :
14. If yes, name and full address :
Declaration :
I hereby declare that all the above informationare correct and true to my knowledge and belief. In case any of theinformation is subsequently found to be incorrect, I accept that myapplication will be rejected and that action as warranted under thelaw may be initiated against me.I have enclosed photocopies of documentsin respect of the information given above.
Signature of the PractitionerPlace:Date:Form - IIIApplication for Class 'B' Registration for self-educated Yoga and Naturopathy Practitioner[See Rule 9(4)]
1. Name :
2. Name of father/husband :
3. Permanent address with PIN code :
4. Present address with PIN code :
5. Mobile no. :
6. Date of birth :
7. E-mail address, if any :
8. Details of educational qualification :
Qualifications Name of the Course Year of passing Name of Board/University % of marks obtained Remarks, If any
Madhyamik/10th Standard          
12th Standard          
Any other qualifications          
9. Details of Professional experience :
10. During of Practice in Yoga and Naturopathy :
11. Whether practicing in privately :
12. If yes, status of premises (rented/own) :
13. Whether employed in a Hospital or Clinic :
14. If yes, name and full address :
Declaration :
I hereby declare that all the above informationare correct and true to my knowledge and belief In case any of theinformation is subsequently found to be incorrect, I accept that myapplication will be rejected and that action as warranted under thelaw may be initiated against me.I have enclosed photocopies of documentsin respect of the information given above.
Signature of the PractitionerPlace:Date:Form - IIIAApplication for Class 'B' Registration for an institutionally qualified Yoga and Naturopathy Practitioner[See Rule 9(3)]
1. Name :
2. Name of father/husband :
3. Permanent address with PIN code :
4. Present address with PIN code :
5. Mobile no. :
6. Date of birth :
7. E-mail address, if any :
8. Details of educational qualification :
Qualifications Name of the Course Year of passing Name of Board/University % of marks obtained Remarks, If any
Madhyamik/ 10th standard          
12th standard          
Diploma in Yoga and Naturopathy          
Any other qualifications          
9. Details of professional experience, if any :
Declaration :
I hereby declare that all the above information arecorrect and true to my knowledge and belief. In case any of theinformation is subsequently found to be incorrect, I accept that myapplication will be rejected and that action as warranted under thelaw may be initiated against me.I have enclosed photocopies of documentsin respect of the information given above.
Signature of the PractitionerPlace:Date:Form - IIIBApplication for Registration as 'Registered Yoga Trainee'[See Rule 9(5)]
1. Name :
2. Name of father/husband :
3. Permanent address with PIN code :
4. Present address with PIN code :
5. Mobile no. :
6. Date of birth :
7. E-mail address, if any :
8. Details of educational qualification :
Qualifications Name of the Course Year of passing Name of Board/University % of marks obtained Remarks, If any
Madhyamik/ 10th standard          
One year Certificate in Yoga and Naturopathy          
Any other qualifications          
9. Details of professional experience :
Declaration :
I hereby declare that all the above information arecorrect and true to my knowledge and belief. In case any of theinformation is subsequently found to be incorrect, I accept that myapplication will be rejected mid that action as warranted under thelaw may be initiated against me.I have enclosed photocopies of documentsin respect of the information given above.
Signature of the PractitionerPlace :Date :Experience CertificateThis is to certify that Shri/Smt .............................................................................. S/o/D/o/W/o...................................................... residing at ......... ................................... is known to me for last .......................... years.This is also certified that he / she has been practicing Yoga and Naturopathy at ................................................................... ................................. (address of Clinic/ Hospital/Institution/Individual) for the period from................. ..........to..............................., i.e. for............................... years and ................................ months.I wish him/her all success in fife.Place:Date:Signature(Official Rubber Stamp)Persons authorized to issue the experience certificate (s) are :(i)Member of Parliament/Member of Legislative Assembly of the place where the applicant resides and/or practices Yoga & Naturopathy;(ii)Chairman of the Municipality/Chairman of the Borough Committee of the Municipal Corporation/ Sabhapati of the Panchayat Samity; or •(iii)Any Group A Officer of the State Govt, not below the rank of a Block Development Officer; or(iv)Any registered Society/Board imparting education and/or training on Yoga and/or Naturopathy registered under the West Bengal Yoga and Naturopathy Council for promoting this system of medicine.Experience CertificateComments/recommendation of forwarding authority :Certified that Shri /Smt./Miss........................................................................................ S/o/D/o/W/o....................................................... residing at ................................ ............................... ,.v.has been practicing Yoga and Naturopathy at...................................................... .......................................................... (address of Clinic/Hospital/institution/Individual) during the period from.............................................................................................to ....For...years.Place :Date :Signature(Name and address of the recommending authority)(Rubber stamp)Persons authorized for issuance of the experience certificate (s) are :(i)Member of Parliament/Member of Legislative Assembly/ Chairman of the Municipality/Chairman of the Borough Committee/Sabhapati, Panchayat Samity.(ii)Block Development Officer(s) of Development Block(s)(iii)The Chief Medical officer(s) of Health of the Districts.(iv)Any registered Society/Board imparting education and/or training on Yoga and/or Naturopathy both registered under the West Bengal Yoga and Naturopathy Council for promoting this system of medicine.Form - IVFormat for Application for Accreditation of an Institution[See rule 10(l)(i)]Application is hereby made to the West Bengal Council of Yoga & Naturopathy for granting accreditation to our college/institution for starting the Diploma/Bachelor of Naturopathy and Yogic Sciences (DNYS/BNYS) Course.I hereby submit the relevant particulars with regard to our institution as specified below and shall furnish such other particulars which may be required by the Council for the required accreditation.
(1)Name and address of the Institution :
(2)Address of the Hospital premises :
(3)Number of beds already provided in the hospital and details about the provision for future expansion :
(4)Name of its Principal/ Teacher-in-charge and Secretary :
(5)Full names and address of the members of its Governing Body, their occupations and other relations, if any, with the institution: (to be attached separately)
(6)Full names, addresses and qualifications of the members of the teaching staff of the institution : (to be attached separately)
(7)Details about the assets : (a) Lands, buildings and other immovable or movable properties belonging separately to the institution and to hospital (to be attached separately)
(8)
(b)Financial status (to be attached separately)
(9)Details about the liabilities, if any( to be attached separately)
(10)Sources of Income
(11)Details about the expenditure involved in the proposed scheme and the way in which it is intended to be met up :
(12)Details about the facilities available for the accommodations required for the theoretical and practical classes.The prescribed fee of Rupees...........................................................................only is sent herewith by demand draft payable to West Bengal Council of Yoga and Naturopathy.Enclo : As stated in................................................................. sheets.Signature of the Principal orSecretary of the InstitutionPlace:Date :Form-V[See rule 11(1)]Register of Registered Practitioners
SI. No. Registration No. Date of Registration Name Qualifications and dates thereof Class of Registration Class A/ Class B Date & Reasons of removal Date, section ofthe Act under which the name has been removed Remarks
(1) (2) (3) (4) (5) (6) (7) (8)
               
Form - VI[See rule 11(5)]Certificate of RegistrationOffice of fileWest Bengal Council of Yoga and Naturopathy, KolkataCertificate No.________________________________I hereby certify that Doctor__________________________________________________________________________________ has been registered under the West Bengal Yoga and Naturopathic System of Medicine Act, 2010 as Yoga & Naturopathy Practitioner, on____________________________________He has been given Class 'A'/Class 'B' registration under Section 20 of the West Bengal Yoga & Naturopathy Act, 2010.Qualifications : ______________________Address : ______________________________Registrar