Section 29(4) in Orissa Pani Panchayat Rules, 2003
(4)Every Farmers' Organisation shall maintain the following Registers-(a)Cash Book;(b)Bill Registers;(c)Receipt Books;(d)Asset Register;(e)Register of demand and collection of Water Rate;(f)Register of Landholders; and(g)Register for Repair and Maintenance of canal.Note - Each of them shall bear the name, address and the seal of the Farmers' Organisation and shall be machine numbered.
