Madhya Pradesh High Court
Vishndas Parwani vs The State Of Madhya Pradesh on 27 January, 2023
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 25063 of 2019 (VISHNDAS PARWANI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 27-01-2023 List the matter along with M.Cr.C.No.30 of 2019 after a week.
(RAJENDRA KUMAR (VERMA)) JUDGE vai Signature Not Verified Signed by: VAISHALI AGRAWAL Signing time: 31-Jan-23 10:12:08 AM