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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2) in Madhya Pradesh Electricity Regulatory Commission (Terms and Conditions for Tariff determination of energy from Renewable Energy Sources) Regulations, 2017

(2)Operation and maintenance expenses shall be determined based on normative O&M expenses as specified by the Commission subsequently in these Regulations for the first Year of Control Period.