Madhya Pradesh High Court
Santram Pradhan vs The State Of Madhya Pradesh on 27 July, 2018
1 MCRC-25599-2018 The High Court Of Madhya Pradesh MCRC-25599-2018 (SANTRAM PRADHAN Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 27-07-2018 Shri B.S. Thakur, learned counsel for the applicant. Shri Sharad Sharma, learned counsel for the applicant. Case diary is incomplete.
Learned counsel for the State is directed to produce the whole case diary as well as the information whether the dying declaration of the deceased was recorded or not by the next date of hearing.
List the case after a week.
(RAJEEV KUMAR DUBEY) JUDGE VS Digitally signed by VARSHA SINGH Date: 27/07/2018 17:29:54