Madhya Pradesh High Court
Santram Pradhan vs The State Of Madhya Pradesh on 20 July, 2018
1 MCRC-25599-2018 The High Court Of Madhya Pradesh MCRC-25599-2018 (SANTRAM PRADHAN Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 20-07-2018 Parties through their counsel. Case diary is not available. Learned counsel for the State is directed to produce case diary by the next date of hearing.
List the case in the next week.
(RAJEEV KUMAR DUBEY) JUDGE VS Digitally signed by VARSHA SINGH Date: 20/07/2018 06:53:14