Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13th] [Entire Act] State of Punjab - Subsection Section 13th(iii) in The Punjab Panchayati Raj Act, 1994 (iii)The term 'Administrative Control' will imply ensuring Proper attendance of staff at the scheme and sanctioning of their casual leave.