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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)In Foreign Ports-Whenever such visits to Indian Naval Ships shall take place in a foreign port, corresponding salutes shall be fired, and the flag of the nation of the distinguished personage hoisted, as already explained.