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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Kerala - Subsection

Section 1(2)(b) in Kerala Finance Act, 2007

(b)sub-section (1) of section 3, clause (c) of sub-section (2) and sub-section (11) of section 7 shall be deemed to have come into force on the 1st day of April, 2006;