Section 27(2) in Madhya Pradesh Farmers' Organisation Election Rules, 1999
(2)Every ballot paper shall, before issued to an elector, be,-(a)Stamped or shall be written on its back such of the details as may be specified by the Divisional Election Authority,Name and number of the polling station,Name of the Water Users' Association,Name of the Revenue Circle.(b)Signed in full on its back by the Presiding Officer.
