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State of Rajasthan - Section

Section 24 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

24. Employees to promote the Corporation's interests.

- Every employee shall serve the Corporation honestly and faithfully and shall use his utmost endeavours to promote the interests of the Corporation, & shall show courtesy and attention in all transactions and intercourse with every person with whom he may come into contract in his capacity as employee of the Corporation.