Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Uttar Pradesh - Subsection Section 70(b) in U.P. Revenue Code (Amendment) Act, 2016 (b)in Hindi version, in clause (a), for the words ^^,slh ljdkj }kjk LokfeRok/khu ,oa fu;af=r the words ^^,slh ljdkj ds LokfeRok/khu ,oa fu;a=.kk/khu shall be substituted.
