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State of Uttar Pradesh - Section

Section 70 in U.P. Revenue Code (Amendment) Act, 2016

70. Amendment of Section 92.

- In Section 92 of the said Code -
(a)in the marginal heading, for the words 'Mortgage and gift of land by bhumidhar with non-transferable rights" the words "Mortgage of land by bhumidhar with nontransferable rights" shall be substituted;
(b)in Hindi version, in clause (a), for the words ^^,slh ljdkj }kjk LokfeRok/khu ,oa fu;af=r the words ^^,slh ljdkj ds LokfeRok/khu ,oa fu;a=.kk/khu shall be substituted.