Section 7(2) in Kaloji Narayana Rao University of Health Sciences Act, 1986
(2)Nothing contained in sub-section (1) shall require the University:-(a)to admit to any course of study any person who does not possess the prescribed academic qualification or standard;(b)to retain on the rolls of the University any student whose academic record is below the minimum standard required for the award of a degree, title, diploma or other academic distinction; or(c)to admit any person or retain any students whose conduct is prejudicial to the interests of the University or the rights and privileges of other Students and Teachers.
