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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(2)(c) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(c)to admit any person or retain any students whose conduct is prejudicial to the interests of the University or the rights and privileges of other Students and Teachers.