Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Odisha - Subsection Section 19(l) in Orissa Pani Panchayat Rules, 2003 (l)to attend the meetings of all Sub-committees as a non-member and record the minutes in the minutes book to be approved by one of the members of Sub-committees.
