Himachal Pradesh High Court
Ramesh Chand vs . Principal Secretary (Pw) & Ors. on 13 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Ramesh Chand vs. Principal Secretary (PW) & Ors.
CWPOA No. 6374 of 2020.
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13.06.2022. Present: Mr. Nitin Thakur, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Shiv Pal Manhans, Additional Advocate General, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for the respondents-State.
r to Even though respondents No.1, 3 and 4 were put to notice more than two years back, however, they have failed to file their reply. As a matter of sheer indulgence and by way of last opportunity, two weeks' further time is granted to do the needful, failing which all the erring officials shall personally remain present before this Court on the next date of hearing.
List on 04.07.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) th 13 June, 2022. Judge (krt) ::: Downloaded on - 13/06/2022 20:04:43 :::CIS