Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Gujarat - Section

Section 6 in Information Assistant, Class III, Competitive Examination Rules, 2015

6. Age limit.

(1)A candidate for the post of Information Assistant, Class III, shall have attended the minimum age and must not have attended the maximum age as may be prescribed under the relevant recruitment rules as on the date specified in the advertisement by the Board.
(2)Notwithstanding anything contained in sub-rule (1) above, the upper age limit may be relaxed in favour of the candidate belonging to the reserved categories in accordance with the provisions of the Gujarat Civil Services Classification Recruitment (General) Rules, 1967.