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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2) in Information Assistant, Class III, Competitive Examination Rules, 2015

(2)Notwithstanding anything contained in sub-rule (1) above, the upper age limit may be relaxed in favour of the candidate belonging to the reserved categories in accordance with the provisions of the Gujarat Civil Services Classification Recruitment (General) Rules, 1967.