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State of Rajasthan - Section

Section 28 in The Rajasthan Public Trust Rules, 1962

28. Time for audit and submission of audit report.

— (1 ) The trustee shall get the accounts audited within six months of the date of balancing the accounts.
(2)In the office of the Assistant Commissioner, there shall be a maintained a register of the audit reports received under Section 34 in Form l 2.