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[Cites 0, Cited by 0] [Section 408(1)] [Section 408] [Entire Act]

State of Karnataka - Subsection

Section 408(1)(b) in Karnataka Municipal Corporations Act, 1976

(b)cause conveyances, clothing, bedding or other articles brought for disinfection to be disinfected free of charge, or subject to such charges, as may be approved by the standing committee.