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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(6)(iii) in Bihar Warder Cadre Rules, 2014

(iii)Third stage-Candidates qualified in race, a physical measurement and test shall be followed. On the basis of list of candidates found fit in physical measurement and test, the merit wise and reservation category wise list of candidates equal to the number of vacancies selected by the Examination Agency from the qualified candidates shall be provided to the Appointing Authority.