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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1) in Shatabdi Anna Kalash Yojana Rules, 2011

(1)Complete transparency shall be maintained at all levels in the implementing the schemes. If it is found that any level is not functional, the next higher level shall promptly take upon itself the responsibility entrusted to the lower level under these rules.