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State of Bihar - Section

Section 8 in Shatabdi Anna Kalash Yojana Rules, 2011

8. Transparency.

(1)Complete transparency shall be maintained at all levels in the implementing the schemes. If it is found that any level is not functional, the next higher level shall promptly take upon itself the responsibility entrusted to the lower level under these rules.
(2)All orders passed under these rules and all cases in which assistance has been rendered shall be placed on the website of the concerned district with full details.