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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2) in Regulations of the Tamil Nadu Agricultural University

(2)
(a)Members of the Board of Management shall be entitled to draw daily and travelling allowances as applicable to Grade I Officers under the Tamil Nadu Government Travelling Allowance Rules.
(b)Employee whose minimum pay in the time scale is Rs. 400 and above per month shall be eligible for travelling allowances as per Grade-Ill Officer coming under the Tamil Nadu Government Travelling Allowance Rules.
(c)All other employees shall be entitled to draw daily and travelling allowance under the Tamil Nadu Government Travelling Allowance Rules, with reference to the basic pay plus personal pay, if any.
(d)Employees of the State or Central Government or Corporate Bodies who have to travel on University business shall be paid daily and travelling allowances admissible under the rules governed by their respective parent organisation.
(e)Members of the Academic Council, Board of Studies, other Committees specially constituted and other invitees, who do not come under any of the categories mentioned above, but travel on University business shall be paid daily and travelling allowances applicable to Grade I Officers of the Government of Tamil Nadu or to non-official members of the State Government I Class Committee as they prefer.