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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2)(b) in Regulations of the Tamil Nadu Agricultural University

(b)Employee whose minimum pay in the time scale is Rs. 400 and above per month shall be eligible for travelling allowances as per Grade-Ill Officer coming under the Tamil Nadu Government Travelling Allowance Rules.