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State of Madhya Pradesh - Section

Section 16 in The M.P. Factories Rules, 1962

16. Form Prescribed for Notice of occupation.

- [(1) The notice of [occupation required to be submitted under sub-section (1) of Section 7 of the Act] [Renumbered/Substituted/Inserted by Notification No. 3688-4113-XVI, dated 1-6-1968.] shall be in Form No. 4.]
(2)[ The notice of change of manager required to be submitted under sub-section (4) of Section 7 of the Act, shall be in Form 4-A.] [Renumbered/Substituted/Inserted by Notification No. 3688-4113-XVI, dated 1-6-1968.]