Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Madhya Pradesh - Subsection Section 16(2) in The M.P. Factories Rules, 1962 (2)[ The notice of change of manager required to be submitted under sub-section (4) of Section 7 of the Act, shall be in Form 4-A.] [Renumbered/Substituted/Inserted by Notification No. 3688-4113-XVI, dated 1-6-1968.]
