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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(i) in Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1986

(i)words and expressions used and not defined in this Act but defined in the Tenants Protection Act or in the Public Trusts Act shall have the meaning respectively assigned to them in the Tenants Protection Act or in the Public Trusts Act, as the case may be.