State of Tamilnadu- Act
Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1986
TAMILNADU
India
India
Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1986
Act 53 of 1986
- Published on 11 August 1986
- Commenced on 11 August 1986
- [This is the version of this document from 11 August 1986.]
- [Note: The original publication document is not available and this content could not be verified.]