Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Rajasthan - Subsection Section 12(3) in Rajasthan Agricultural Loans (Taqavi) Rules, 1958 (3)When an oral application is made, the officer receiving it shall cause it to be reduced to writing and fill in the particulars given in form I.
