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State of Rajasthan - Section

Section 12 in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

12.

(1)Applications for Taqavi loans may be made in 'writing to any Revenue Officer not below the rank of Tehsildar, on printed form 1, to be supplied free of charge at the Tehsil or on plain paper without any stamp.
(2)If the application is made on plain paper, it shall contain information on all the points mentioned in form I.
(3)When an oral application is made, the officer receiving it shall cause it to be reduced to writing and fill in the particulars given in form I.