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State of Uttar Pradesh - Section

Section 1 in The U.P. State Electricity Board Service of Engineers (Integration and Seniority) (Sixth Amendment) Regulations, 1985

1. Short title and commencement.

(1)These Regulations may be called the Uttar Pradesh State Electricity Board Service of Engineers (Integration and Seniority) (Sixth Amendment) Regulations, 1985.
(2)They shall come into force with effect from May 28, 1985.