Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Jharkhand - Subsection Section 92(1) in Bihar Factories Rules, 1950 (1)As far as circumstances permit, members of same family, comprising him and, wife and children shall be allowed leave on the same date.
