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State of Jharkhand - Section

Section 92 in Bihar Factories Rules, 1950

92. Notice of Leave with Wages.

- In the case of a factory in which a scheme for regulating the leave allowable under Section 79 of the Act has been drawn up under sub-section (4) of Section 79-
(1)As far as circumstances permit, members of same family, comprising him and, wife and children shall be allowed leave on the same date.
(2)A worker may exchange the period of his leave with another worker, subject to the approval of the Manager.