Section 31(2) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006
(2)Whoever contravenes any other provisions of this Act or any conditions of Certificate of registration granted thereunder shall be punishable;-(a)for the first offence with imprisonment which may extend to six months or with fine which may extend to five thousand rupees or with both;(b)for the second subsequent offence with imprisonment for a term which may extend to two years, or with fine which may effected to twenty thousand or with both.
