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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Andhra Pradesh - Subsection

Section 31(2)(b) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

(b)for the second subsequent offence with imprisonment for a term which may extend to two years, or with fine which may effected to twenty thousand or with both.