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State of Tamilnadu - Section

Section 7 in The Rules for Election of a Member to Appointments Committee of Madurai Corporation Council

7. Counting of votes.

(1)The president of the meeting shall, at the end of the voting, open the box and count the votes in the presence of the members.
(2)Any ballot paper-
(i)which contains the signature or writing of any of the members; or
(ii)on which the member has made cross marks against the names of more than one candidate, shall be rejected as invalid.