Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1) in The Rules for Election of a Member to Appointments Committee of Madurai Corporation Council

(1)The president of the meeting shall, at the end of the voting, open the box and count the votes in the presence of the members.