(7)The Board while determining the royalty shall take into consideration the following factors, namely :-(a)time slot in which the broadcast takes place and different rates for different time slot including repeat broadcast;(b)different rates for different class of works;(c)different rates for different nature of use of work;(d)the prevailing standards of royalties with regard to such works;(e)the terms and conditions included in the Grant of Permission Agreement (GOPA) between Ministry of information and Broadcasting and the broadcaster for Operating Frequency Modulation (FM) Radio Broadcasting Service; and(f)such other matters as may be considered relevant by the Board.
