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[Cites 0, Cited by 0] [Section 31(7)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(7)(e) in The Copyright Rules, 2013

(e)the terms and conditions included in the Grant of Permission Agreement (GOPA) between Ministry of information and Broadcasting and the broadcaster for Operating Frequency Modulation (FM) Radio Broadcasting Service; and