Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 474] [Entire Act] State of Tamilnadu - Subsection Section 474(a) in The Coimbatore City Municipal Corporation Act, 1981 (a)in section 199, section 200, section 209, section 210, section211, section 218, clause (b) of sub-section 243, section 254, sub-sections (1) and (2) of section 333, section 338, section 343, section 386 or section 471; or
