Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] Union of India - Subsection Section 51(7) in The Central Government General Pool Residential Accommodation Rules, 2017 (7)The alternate allotment in the name of the spouse will be made, to the extent possible, in the same area, failing which in a nearby area.
