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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Nagaland - Subsection

Section 5(1)(iii) in The Global Open University (Nagaland) Act, 2006

(iii)to transform the University into a Centre of Excellence particularly in the fields of healthcare, medical and para-medical education, hospital, administration, physical and biological sciences technology including information and communication technologies Engineering Social work Environmental Science, Law Fine Arts etc.