Section 198(1)(iii) in Andhra Pradesh Panchayat Raj Act, 1994

[Cites 0, Cited by 0] [Section 198(1)] [Section 198] [Entire Act]

(iii)[ such share of the State taxes or fees as may be prescribed;] [Substituted by Section 6(i) of Act. No. 37 of 2001.]

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