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[Cites 0, Cited by 0] [Section 11(14)] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(14)(r) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005

(r)In case of cheques and bank drafts, the receiving authority in whose favour the amount should be drawn.