Section 11(14) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations 2005
(14)Net amount(p)Mode of payment with details of collection centre including working hours.(q)Designation addresses and telephone no. of authorities with whom complaints or grievances can be lodged and address and telephone numbers of the Forum and Electricity Ombudsman constituted under Section 42 of the Act.(r)In case of cheques and bank drafts, the receiving authority in whose favour the amount should be drawn.
