Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Uttar Pradesh - Subsection Section 27(2) in Uttar Pradesh Muslim Waqfs Act, 1960 (2)The constitution, functions and duties of the sub-committee shall be such [as may from time to time be determined] [Inserted by section 9(2) of U. P. Act No. 28 of 1971.] by the Board.
