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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(2) in International Institute of Information Technology (IIIT) University Act, 2013

(2)The Deans shall exercise such powers and perform such functions as may be assigned to them under this Act, Statutes, Ordinances or Regulations or by the Board, as the case may be.